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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Punjab - Subsection

Section 25(4) in The Punjab Infrastructure (Development & Regulation) Act, 2002

(4)The fee collected under sub-section (1), shall be deposited by the authorities specified in sub-section (3) in the Development Fund within a period of one week from the date of its collection.