Gauhati High Court
Page No.# 1/7 vs Shri P. Lalnunthara And 6 Ors on 7 April, 2021
Author: Sudhanshu Dhulia
Bench: Sudhanshu Dhulia, Manash Ranjan Pathak
Page No.# 1/7
GAHC010014082021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA/37/2021
THE STATE OF MIZORAM AND 3 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF MIZORAM, AIZAWL,
MIZORAM- 796001.
2: THE SECRETARY TO THE GOVT. OF MIZORAM
DEPARTMENT OF PERSONNEL AND ADMINISTRATIVE REFORMS
AIZAWL
MIZORAM
PIN- 796001.
3: THE COMMISSIONER/SECRETARY TO THE GOVT. OF MIZORAM
IRRIGATION AND WATER RESOURCES DEPARTMENT
AIZAWL
MIZORAM
PIN- 796001.
4: THE CHIEF ENGINEER
IRRIGATION AND WATER RESOURCES DEPARTMENT
AIZAWL
MIZORAM
PIN- 796001
VERSUS
SHRI P. LALNUNTHARA AND 6 ORS.
S/O- VANLALRUATA, R/O- VENGLAI, DIST.- KOLASIB, MIZORAM, PIN-
796070.
2:SMT. MELONY ZOREMSANGI
D/O- PAUL THANGZIKA
R/O- MUALPUI
AIZAWL
MIZORAM
Page No.# 2/7
PIN- 796001.
3:SMT. MAINA LALNUNZIRI
D/O- LALTHANGKHUMA GANGTE
R/O- MISSION VENG
AIZAWL
MIZORAM
PIN- 796001.
4:SHRI VANLALPEKHLUA SAILO
S/O- LALZARA SAILO
R/O- COLLEGE VENG
LUNGLEI
MIZORAM
PIN- 796701.
5:SHRI LALZUITLUANGA
SUB-DIVISIONAL OFFICER
SERCHHIP SUB-DIVISION
IRRIGATION AND WATER RESOURCES DEPARTMENT
NEW SERCHHIP
PIN- 796181.
6:SMT. RUATKIMI VARTE
ASSISTANT ENGINEER (MONITORING)
OFFICE OF THE CHIEF ENGINEER
IRRIGATION AND WATER RESOURCES DEPARTMENT
KHATLA
AIZAWL
MIZORAM
PIN- 796001.
7:THE MIZORAM PUBLIC SERVICE COMMISSION
REP. BY ITS CHAIRMAN
NEW SECRETARIAT COMPLEX
AIZAWL
MIZORAM
PIN- 796001
Advocate for the Petitioner : MR A D CHOUDHURY
Advocate for the Respondent : MR. D J DAS
Page No.# 3/7
Linked Case : WA/16/2021
LALZUITLUANGA
S/O- LALHMUCHHUAKA
R/O- MISSION VENG
AIZAWL
P.O. KULIKAWN
DISTRICT AIZAWL
MIZORAM
PIN- 796005
PRESENTLY SERVING AS THE SUB-DIVISIONAL OFFICER
SERCHHIP SUB-DIVISION
IRRIGATION AND WATER RESOURCES DEPARTMENT
NEW SERCHHIP
DISTRICT SERCHHIP
MIZORAM
PIN- 796181.
VERSUS
P. LALNUNTHARA AND 9 ORS.
S/O- VANLALRUATA
R/O- VENGLAI
DISTRICT- KOLASIB
MIZORAM
PIN- 796070
2:SMT. MELONY ZOREMSANGI
D/O- PAUL THANGZIKA
R/O- MUALPUI
AIZAWL
MIZORAM
PIN- 796001.
3:SMT. MARINA LALNUNZIRI
D/O- LALTHANGKHUMA GANGTE
R/O- MISSION VENG
AIZWL
MIZORAM
PIN- 796001.
4:SHRI VANLALPEKHLUA SAILO
S/O- LALZARA SAILO
R/O- COLLEGE VENG
LUNGLEI
MIZORAM
PIN- 796701.
5:THE STATE OF MIZORAM
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF MIZORAM
Page No.# 4/7
AIZAWL
MIZORAM- 796001.
6:THE SECRETARY TO THE GOVT. OF MIZORAM
DEPARTMENT OF PERSONNEL AND ADMINISTRATIVE REFORMS
AIZAWL
MIZORAM
PIN- 796001.
7:THE COMMISSIONER/SECRETARY TO THE GOVT. OF MIZORAM
IRRIGATION AND WATER RESOURCES DEPARTMENT
AIZAWL
MIZORAM
PIN- 796001.
8:THE CHIEF ENGINNER
IRRIGATION AND WATER RESOURCES DEPARTMENT
AIZAWL
MIZORAM
PIN- 796001.
9:THE MIZORAM PUBLIC SERVICE COMMISSION
REP. BY ITS CHAIRMAN
NEW SECRETARIAT COMPLEX
AIZAWL
MIZORAM
PIN- 796001.
10:SMT. RUATKIMI VARTE
ASSISTANT ENGINEER (MONITORING)
OFFICE OF THE CHIEF ENGINNER
IRRIGATION AND WATER RESOURCES DEPARTMENT
KHATLA
AIZAWL
MIZORAM
PIN- 796001.
------------
Advocate for : MR. P D NAIR Advocate for : SR. GA MIZORAM appearing for P. LALNUNTHARA AND 9 ORS.
Linked Case : WA/20/2021 LALZUITLUANGA S/O- LALHMUCHHUAKA R/O- MISSION VENG AIZAWL P.O. KULIKAWN DISTRICT AIZAWL MIZORAM PIN- 796005 PRESENTLY SERVING AS THE SUB-DIVISIONAL OFFICER Page No.# 5/7 SERCHHIP SUB-DIVISION IRRIGATION AND WATER RESOURCES DEPARTMENT NEW SERCHHIP DISTRICT SERCHHIP MIZORAM PIN- 796181.
VERSUS SMT. JACINTA LALTANPUII AND 6 ORS. W/O- RONALD LALCHHUANAWMA R/O- TLANGNUAM DAM VENG DISTRICT AIZAWL MIZORAM PIN- 796005.
2:THE STATE OF MIZORAM REP. BY THE CHIEF SECRETARY TO THE GOVT. OF MIZORAM AIZAWL MIZORAM- 796001.
3:THE SECRETARY TO THE GOVT. OF MIZORAM DEPARTMENT OF PERSONNEL AND ADMINISTRATIVE REFORMS AIZAWL MIZORAM PIN- 796001.
4:THE COMMISSIONER/SECRETARY TO THE GOVT. OF MIZORAM IRRIGATION AND WATER RESOURCES DEPARTMENT AIZAWL MIZORAM PIN- 796001.
5:THE CHIEF ENGINEER IRRIGATION AND WATER RESOURCES DEPARTMENT AIZAWL MIZORAM PIN- 796001.
6:THE MIZORAM PUBLIC SERVICE COMMISSION REP. BY ITS CHAIRMAN NEW SECRETARIAT COMPLEX AIZAWL MIZORAM PIN- 796001.
7:SMT. RUATKIMI VARTE ASSISTANT ENGINEER (MONITORING) OFFICE OF THE CHIEF ENGINEER IRRIGATION AND WATER RESOURCES DEPARTMENT KHATLA Page No.# 6/7 AIZAWL MIZORAM PIN- 796001.
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Advocate for : MR. P D NAIR Advocate for : SR. GA MIZORAM appearing for SMT. JACINTA LALTANPUII AND 6 ORS.
Linked Case : WA/74/2021 THE STATE OF MIZORAM AND 3 ORS. REP. BY THE CHIEF SECRETARY TO THE GOVT. OF MIZORAM AIZAWL MIZORAM-796001 2: THE SECRETARY TO THE GOVT. OF MIZORAM DEPARTMENT OF PERSONNEL AND ADMINISTRATIVE REFORMS AIZAWL MIZORAM PIN-796001 3: THE COMMISSIONER/SECRETARY TO THE GOVT. OF MIZORAM IRRIGATION AND WATER RESOURCES DEPARTMENT AIZAWL MIZORAM PIN-796001 4: THE CHIEF ENGINEER IRRIGATION AND WATER RESOURCES DEPARTMENT AIZAWL MIZORAM PIN-796001 VERSUS JACINTA LALTANPUII AND 3 ORS. W/O RONALD LALCHHUANAWMA R/O TLANGNUAM DAM VENG DIST. AIZAWL MIZORAM PIN-796005 2:RUATKIMI VARTE ASSISTANT ENGINEER (MONITORING) OFFICE OF TE CHIEF ENGINEER IRRIGATION AND WATER RESOURCES DEPARTMENT Page No.# 7/7 KHATLA AIZAWL MIZORAM PIN-796001 3:LALZUITLUANGA SDO SERCHHIP SUB-DIVISION IRRIGATION AND WATER RESOURCES DEPARTMENT NEW SERCHHIP DIST. SERCHHIP MIZORAM PIN-796181 4:THE MIZORAM PUBLIC SERVICE COMMISSION REP. BY ITS CHAIRMAN NEW SECRETARIAT COMPLEX AIZAWL MIZORAM PIN- 796001.
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Advocate for : ADDL. A.G. MIZORAM Advocate for : MR. J PATOWARY (R-1) appearing for JACINTA LALTANPUII AND 3 ORS.
BEFORE HON'BLE THE CHIEF JUSTICE MR. SUDHANSHU DHULIA HON'BLE MR. JUSTICE MANASH RANJAN PATHAK 07.04.2021 (Sudhanshu Dhulia, C.J.) Heard Mr. AD Choudhury, learned Additional Advocate General, Mizoram, appearing for the appellants in WA 37/2021 and WA 74/2021 and Mr. PD Nair, learned counsel appearing for the appellant in WA 16/2021 and WA 20/2021. Also heard Mr. KN Choudhury, learned senior counsel assisted by Mr. J Patowary, learned counsel for the respondents.
List on 20.04.2021 among the top five cases.
JUDGE CHIEF JUSTICE Comparing Assistant