Himachal Pradesh High Court
Jaswinder Singh vs . State Of H.P. on 23 September, 2022
Author: Virender Singh
Bench: Virender Singh
Jaswinder Singh Vs. State of H.P. .
Cr.M.P.(M) No.2162 of 2022.
23.09.2022 Present: Mr. Karan Singh Kanwar, Advocate, for the petitioner.
Mr. Shiv Pal Manhans, Additional Advocate General and Mr. Bhupinder Thakur, Deputy Advocate General, for the respondent-State.
Notice. Mr. Shiv Pal Manhans, Additional Advocate General waives service and accepts notice on behalf of respondent-State and seeks time to file response/status report.
Be filed on or before next date of hearing.
List for consideration on 26.09.2022.
(Virender Singh) Judge September 23, 2022 (shivender/saurav) ::: Downloaded on - 23/09/2022 20:04:26 :::CIS