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State of Karnataka - Section

Section 12 in THE ATRIA UNIVERSITY ACT, 2020

12. Officers of the University. - The following shall be the officers of the

University, namely: -
(i)The Visitor;
(ii)The Pro-visitor;
(iii)The Chancellor:
(iv)The Pro-Chancellor;
(v)The Vice-Chancellor;
(vi)The Pro Vice-Chancellor;
(vii)Deans of Faculties;
(viii)The Registrar;
(ix)The Finance Officer; and
(x)Such other officers as may be declared by the Statutes to be officers of the
University.