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[Cites 0, Cited by 1] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(xx) in The Air Force Act, 1950

(xx)“non-commissioned officer” means a person holding a non-commissioned rank or an acting non-commissioned rank in the Air Force, and includes any person holding a non-commissioned rank or any acting non-commissioned rank in any Air Force Reserve or the Auxiliary Air Force when subject to this Act;