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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(a) in The Port Rules for the Port Of Visakhapatnam

(a)No package shall be opened upon the port premises by the importer or owner for apportionment, examination or survey, without the permission of the Traffic Manager. All workmen employed for opening packages on the port premises for appraisement, examination or survey, shall be licensed by the Traffic Manager.