95. Inspection of register of patents under section 72 and fees payable therefor.
(1)The register of patents shall be open for public inspection during office hours on payment of the fees specified therefor in the First Schedule.(2)When register of patents or any part thereof is in computer floppies, diskettes or any other electronic form the person authorised by the Controller under sub-rule (3) of rule 88 shall provide access to the computer floppies, diskettes or other electronic form or printouts of the records thereof.
