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State of Punjab - Section

Section 26 in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

26. Half yearly review.

- The Zita Parishad shall conduct the half yearly review of income and expenditure of all the Panchayat Samitis with in its jurisdiction in respect of the functions entrusted to them and shall send a copy of its review along with the copy of the consolidated statement of figures of income and expenditure of all the Panchayat Samitis in its jurisdiction showing the income realized and expenditure incurred during this period, progressive expenditure to the end of previous period and the expenditure incurred to the end of the half yearly period under review for the consideration of the Government.