Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 0(6)] [Section 0] [Entire Act] Union of India - Subsection Section 0(6)(c) in UGC (Institutions Deemed to be Universities) Regulations, 2019 (c)Details of the corpus fund created, and details of the financial sustainability of the institution;