Madras High Court
M/S. Sakthi Engineering Works vs The Government Of India on 1 September, 2021
Author: D.Krishnakumar
Bench: D.Krishnakumar
W.P. (MD)No.7390 of 2020
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED : 01.09.2021
CORAM
THE HON'BLE MR. JUSTICE D.KRISHNAKUMAR
W.P.(MD).No.7390 of 2020
and
W.M.P.(MD)Nos.6841 and 6842 of 2020
M/s. Sakthi Engineering Works,
Represented by its Proprietor,
Mr. S. Mannar Perumal,
No.2/296A, Manonmani Street,
Koodankulam,
Radhapuram Taluk,
Tirunelveli District.
... Petitioner
Vs.
1. The Government of India,
Represented by its Secretary,
Ministry of Home Affairs,
North Block, New Delhi – 110 001.
2. Nuclear Power Corporation of India Ltd.,
Koodangulam Nuclear Power Project,
Koodangulam Post, Radhapuram Taluk,
Tirunelveli District.
3. The Senior Maintenance Engineer,
Nuclear Power Corporation of India Ltd,
Koodangulam Nuclear Power Project,
Koodangulam Post, Radhapuram Taluk,
Tirunelveli District.
... Respondents
1/4
https://www.mhc.tn.gov.in/judis/
W.P. (MD)No.7390 of 2020
PRAYER: Petition filed under Article 226 of the Constitution of India,
for issuance of a Writ of Certiorari, calling for the records relating to
the proceedings of the impugned orders in 1)
No.NPCIL/KKNPP/S/2020/169, 2) No.NPCIL/KKNPP/S/2020/16, 3)
No.NPCIL/KKNPP-3 & 4/Mech/2020/S/489,
4)No.NPCIL/KKNPP/S/2020/156 and 5) No. NPCIL/KKNPP/S/2020/165
dated 15.05.2020 on the file of the second respondent and quash the
same and pass orders.
For Petitioner : Mr.R. Maheswaran
For Respondents : Mr. V. Malaiyevdran, CGSC
for R1
Mr. C. Muthu Saravanan
for R2 and R3
ORDER
Mr. R. Maheswaran, learned counsel appearing for the petitioner informed the Court that the petitioner has submitted a letter to the Registry to withdraw the aforesaid Writ Petition.
2. In view of the said submissions made by the learned counsel appearing for the petitioner, the Writ Petition stands dismissed as withdrawn. Consequently, connected Miscellaneous Petitions are closed. No costs.
01.09.2021 Index : Yes/No Internet : Yes /No mnr 2/4 https://www.mhc.tn.gov.in/judis/ W.P. (MD)No.7390 of 2020 To Vs.
1. The Government of India, Represented by its Secretary, Ministry of Home Affairs, North Block, New Delhi – 110 001.
2. Nuclear Power Corporation of India Ltd., Koodangulam Nuclear Power Project, Koodangulam Post, Radhapuram Taluk, Tirunelveli District.
3. The Senior Maintenance Engineer, Nuclear Power Corporation of India Ltd, Koodangulam Nuclear Power Project, Koodangulam Post, Radhapuram Taluk, Tirunelveli District.
3/4https://www.mhc.tn.gov.in/judis/ W.P. (MD)No.7390 of 2020 D.KRISHNAKUMAR, J.
mnr W.P.(MD).No.7390 of 2020 and W.M.P.(MD)Nos.6841 and 6842 of 2020 01.09.2021 4/4 https://www.mhc.tn.gov.in/judis/