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[Cites 0, Cited by 0] [Section 123(1)] [Section 123] [Entire Act]

Union of India - Subsection

Section 123(1)(b) in The Coal Mines Regulations, 2017

(b)The owner, agent and manager shall submit a copy of the Strata Control and Monitoring Plan (SCAMP) to the Regional Inspector who may, at any time by an order in writing, require such modification as he may specify therein.