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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(2) in The Orissa Goshala Act, 1961

(2)The Federation shall consist of the following members, namely :
(a)members to be elected by the trustees from amongst such persons, in such number and in such manner as may be prescribed;
(b)such number of members to be nominated by the State Government as they deem fit ; and
(c)the Registrar-Ex officio.