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State of Maharashtra - Section

Section 3 in Universal Ai University, Karjat Act, 2022

3. Incorporation.

(1)There shall be established a university by the name of the Universal Ai University, Karjat.
(2)The President, the Vice-Chancellor, the Governing Body, the Board of Management, the Academic Council and all other persons who may hereafter become such officers or members so long as they continue to hold such office or membership, are hereby constituted and declared to be a body corporate by the name of “ the Universal Ai University, Karjat ”.
(3)The university shall have perpetual succession and a common seal and shall sue and be sued by the said name.
(4)The university shall function as a non-affiliating university established under this Act and it shall not affiliate any other college or institute for the award or conferment of degree, diploma or certificate to the students admitted therein.
(5)The university shall be situated and have its head-quarters at the Universal Ai University, Karjat, S. No. 54/1 to 54/27, 55/0, 57/0, 58/0, 7/8, Village Kushival, Kushivili, Taluka Karjat, District Raigad- 410 021.