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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(1) in Departmental Examination for the Class ID Posts, (Administrative Wing) in the Commissionerate of Information Rules, 2012

(1)To be eligible for promotion to the post as specified in Appendix B or Appendix C, as the case may be, a person holding the post as specified in Appendix B shall be required to pass the higher level departmental examination within three chances and within a period of three years from the date of his completing three years service after his regular appointment in the cadre, unless he has passed the relevant examination under the old rules or he has been exempted from passing such examination.Provided that a person appointed as Assistant Superintendent by promotion shall not be required to pass the higher level departmental examination.