Section 1145(1) in Police Regulations, Bengal , 1943
(1)The officer may give a fidelity bond of an Insurance Company approved by the Provincial Government (such as the Clive Insurance Company, the National India Insurance Company, the Ocean Accident and Guarantee Corporation Limited, or the General Accident, Fire and Life Assurance Corporation Limited) for the full amount of the required security guaranteeing the Provincial Government against losses through dishonesty, negligence or disregard of the rules on the part of the officer.
