Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 3]

Himachal Pradesh High Court

Sundernagar Integrated Rural ... vs . State Of H.P. on 6 January, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Sundernagar Integrated Rural Development Association vs. State of H.P. .

CWP No. 3221/2022

6.1.2023 Present: Mr. Peeyush Verma, Advocate, for the petitioner.

Mr. Y. P. S. Dhaulta, Addl. A.G. with Mr. J. S. Guleria, Dy.A.G. for the respondents-State. Mr. Surender Sharma, Advocate, for respondent No.3.

Mr. Vijay Kumar Arora, Advocate, for respondent No.5.

Mr. Balram Sharma, Dy.S.G.I. for respondent No.6.

Inspection report is stated to have been filed in the registry on 2.1.2023. However, the same is not on record.

Registry to trace and place the aforesaid report on record even if it is under objection(s).

List on 11.1.2023.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 6.1.2023 (pankaj) ::: Downloaded on - 09/01/2023 20:33:10 :::CIS