Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] Greater Bengaluru City Corporation - Section 55 in Bangalore Development Authority Act, 1976 55. Fines when realised to be credited to the Bangalore Development Fund.- All fines realised in connection with prosecutions under this Act shall be paid to the credit of the Bangalore Development Fund.
