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[Cites 0, Cited by 0] [Section 100(1)] [Section 100] [Entire Act]

State of Goa - Subsection

Section 100(1)(ii) in The Goa, Daman and Diu School Education Rules, 1986

(ii)propagate through his teaching lessons or otherwise communal or sectarian outlook, or incite or allow any student indulge in communal or sectarian activity;