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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Himachal Pradesh - Subsection

Section 5(1)(viii) in Abhilashi University (Establishment And Regulation) Act, 2014

(viii)to establish and maintain hostel including halls, recognise guide, supervise and control hostels including halls not maintained by the University and other accommodation for the residence of the students, and to withdraw any such recognition ;