Section 2(b) in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Act, 2017
(b)"authentication" means the prescribed process wherein Bhamashah identity along with demographic information is submitted to the Bhamashah Platform for its verification and the Bhamashah Resident Data Hub verifies the correctness thereof on the basis of information or data or documents available with it;
