Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(2) in Punjab Education Development Rules, 1999

(2)The amount of the cess so collected under sub-rule (1), shall be transferred by the Department of Excise and Taxation direct to the Fund through bank draft or banker's cheque within a period of the first ten days of the month or the quarter of the financial year depending upon the unit of the period of collection of the cess.