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Punjab-Haryana High Court

Raj Roop vs Union Of India And Ors on 31 August, 2018

Author: Jaspal Singh

Bench: Jaspal Singh

116          IN THE HIGH COURT OF PUNJAB AND HARYANA
                          AT CHANDIGARH


                                         CWP No. 21856 of 2018
                                         DECIDED ON: AUGUST 31, 2018

RAJ ROOP


                                                                     .....PETITIONER
                                 VERSUS


UNION OF INDIA AND ORS

                                                                   .....RESPONDENTS

CORAM: HON'BLE MR. JUSTICE JASPAL SINGH

Present:     Mr. Surajmal Kundu, Advocate
             for the petitioner.

             *****

JASPAL SINGH, J (ORAL)

Learned counsel for the petitioner submits that he may be allowed to withdraw the instant petition.

Dismissed as withdrawn.

AUGUST 31, 2018                                               (JASPAL SINGH)
sham                                                              JUDGE

Whether speaking/reasoned                Yes/No
Whether reportable                       Yes/No




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