Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 3] [Entire Act] State of West Bengal - Subsection Section 3(2) in New Town, Kolkata Development Authority Act, 2007 (2)The Development Authority shall consist of-(a)a Chairman;(b)a Member-Secretary; and(c)such other members, not exceeding seven, as the State Government may deem fit.
