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Delhi High Court - Orders

Theme Engineering Services Pvt Ltd & Anr vs Shri Awadhesh Kumar & Ors on 20 February, 2023

Author: Yashwant Varma

Bench: Yashwant Varma

                    $~1 & 2 (A)
                    *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                    +     CONT.CAS(C) 182/2021
                          THEME ENGINEERING SERVICES PVT LTD & ANR.
                                                                     ..... Petitioner
                                          Through:   Ms.    Nanda    Devi,        Mr.
                                                     Savyasaehi Rawat, Mr. Rohan
                                                     Chandra, Ms. Noorich Kukreja,
                                                     Advs.

                                          versus

                          SHRI AWADHESH KUMAR & ORS.
                                                                     ..... Respondent
                                          Through:   Mr. Dayan Krishnan, Sr. Adv.
                                                     with Ms. Padma Priya, Mr. A.P.
                                                     Singh, Mr. Akanksha Das, Mr.
                                                     Sukrit Seth, Mr. Sreedhar Kale,
                                                     Advs. for NHAI
                    2
                    +     W.P.(C) 1173/2021
                          THEME ENGINEERING SERVICES PVT LTD. & ANR.
                                                                     ..... Petitioner
                                          Through:   Ms.    Nanda    Devi,        Mr.
                                                     Savyasaehi Rawat, Mr. Rohan
                                                     Chandra, Ms. Noorich Kukreja,
                                                     Advs.

                                          versus

                          NATIONAL HIGHWAYS AUTHORITY OF INDIA & ORS.
                                                                     ..... Respondent
                                          Through:   Mr. Dayan Krishnan, Sr. Adv.
                                                     with Ms. Padma Priya, Mr. A.P.
                                                     Singh, Mr. Akanksha Das, Mr.
                                                     Sukrit Seth, Mr. Sreedhar Kale,
                                                     Advs. for NHAI
                                                     Mr. Prasenjit Keswani, Mr.
                                                     Upmanyu Tiwari, Advs. for R-
Signature Not Verified                               3.
Digitally Signed
By:NEHA
Signing Date:21.02.2023
18:24:02
                           CORAM:
                          HON'BLE MR. JUSTICE YASHWANT VARMA
                                             ORDER

% 20.02.2023 Mr. Krishnan, learned Senior Counsel appearing for the respondents, has concluded his submissions.

In order to enable Mr. Mehta, learned Senior Counsel to address submissions in rejoinder, let this matter be called again on 28.02.2023 in the category of "End of Board".

YASHWANT VARMA, J.

FEBRUARY 20, 2023 neha Signature Not Verified Digitally Signed By:NEHA Signing Date:21.02.2023 18:24:02