Delhi High Court - Orders
Theme Engineering Services Pvt Ltd & Anr vs Shri Awadhesh Kumar & Ors on 20 February, 2023
Author: Yashwant Varma
Bench: Yashwant Varma
$~1 & 2 (A)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 182/2021
THEME ENGINEERING SERVICES PVT LTD & ANR.
..... Petitioner
Through: Ms. Nanda Devi, Mr.
Savyasaehi Rawat, Mr. Rohan
Chandra, Ms. Noorich Kukreja,
Advs.
versus
SHRI AWADHESH KUMAR & ORS.
..... Respondent
Through: Mr. Dayan Krishnan, Sr. Adv.
with Ms. Padma Priya, Mr. A.P.
Singh, Mr. Akanksha Das, Mr.
Sukrit Seth, Mr. Sreedhar Kale,
Advs. for NHAI
2
+ W.P.(C) 1173/2021
THEME ENGINEERING SERVICES PVT LTD. & ANR.
..... Petitioner
Through: Ms. Nanda Devi, Mr.
Savyasaehi Rawat, Mr. Rohan
Chandra, Ms. Noorich Kukreja,
Advs.
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA & ORS.
..... Respondent
Through: Mr. Dayan Krishnan, Sr. Adv.
with Ms. Padma Priya, Mr. A.P.
Singh, Mr. Akanksha Das, Mr.
Sukrit Seth, Mr. Sreedhar Kale,
Advs. for NHAI
Mr. Prasenjit Keswani, Mr.
Upmanyu Tiwari, Advs. for R-
Signature Not Verified 3.
Digitally Signed
By:NEHA
Signing Date:21.02.2023
18:24:02
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 20.02.2023 Mr. Krishnan, learned Senior Counsel appearing for the respondents, has concluded his submissions.
In order to enable Mr. Mehta, learned Senior Counsel to address submissions in rejoinder, let this matter be called again on 28.02.2023 in the category of "End of Board".
YASHWANT VARMA, J.
FEBRUARY 20, 2023 neha Signature Not Verified Digitally Signed By:NEHA Signing Date:21.02.2023 18:24:02