Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90(2)] [Section 90] [Entire Act] State of Madhya Pradesh - Subsection Section 90(2)(a) in The M.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 1999 (a)stating that it proposes to make the final order or to declare the interim order to be the final order;