Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 35 in The West Bengal Gambling and Prize Competitions Act, 1957 35. Jurisdiction to try offences. - No court inferior to that of a Presidency Magistrate of a magistrate of the first class shall try any offence under this chapter.
