Gujarat High Court
State Of Gujarat & 2 vs H G Trivedi on 12 August, 2016
Author: R.Subhash Reddy
Bench: R.Subhash Reddy, Vipul M. Pancholi
C/CAA/683/1987 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (SCA & SA BR.) NO. 683 of 1987
In SPECIAL CIVIL APPLICATION NO. 2406 of 1980
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STATE OF GUJARAT & 2....Applicant(s)
Versus
H G TRIVEDI....Respondent(s)
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Appearance:
M/S MG DOSHIT & CO, ADVOCATE for the Applicant(s) No. 1
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CORAM: HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH
REDDY
and
HONOURABLE MR.JUSTICE VIPUL M. PANCHOLI
Date : 12/08/2016
ORAL ORDER
(PER : HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH REDDY) As the main matter is already disposed of, the present application has become infructuous. Accordingly, this application is dismissed as infructuous.
(R. SUBHASH REDDY, CJ) (VIPUL M. PANCHOLI, J.) pirzada Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Aug 13 04:23:27 IST 2016