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[Cites 0, Cited by 0] [Section 203] [Entire Act]

NCT Delhi - Subsection

Section 203(a) in The Delhi Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2002

(a)no part of a building is used as support or part of a scaffold unless such part of the building is made of sufficient strength and made of sound material to afford safe support;