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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Punjab - Subsection

Section 23(1)(b) in The Punjab Ancient and Historical Monuments and Archaeological Remains & Sites Act, 1964

(b)at the conclusion of the excavation operations, give notice in writing to owner of the land from which such antquities have been discovered, as to the nature of such antiquities.