Section 8(1)(b) in The Orissa Survey and Settlement Rules, 1962

[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(1)(b) in The Orissa Survey and Settlement Rules, 1962

(b)stones or masonary pillars, two feet long, cut for a length of six inches at the top into a prism of square cross section each side of the square being five inches in length at each such point as the Survey Officer considers necessary for facilitating demarcation of boundaries or the grounds points of aerial survey in future :

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State of Odisha - Subsection

Section 8(1)(b) in The Orissa Survey and Settlement Rules, 1962