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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(viii) in Rules under the Bihar and Orissa Places of Pilgrimage Act, 1920

(viii)report immediately to the nearest police-station all cases of serious illness and all deaths occurring in the licensed house information shall be sent immediately by the officer-in-charge of the police station to the Medical Officer of Health, and