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State of Chattisgarh - Section

Section 26 in The Chhattisgarh Sah Chikitsa Parishad Act, 2001

26. Recognition of paramedical qualification granted by University or Paramedical Institution in India.

- The paramedical qualifications granted by Indian Medical Institution, which are included in the Schedule to the Indian Medical Council Act, 1956 (No. 102 of 1956) shall be recognized paramedical qualifications for the purposes of this Act.