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[Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act]

State of Kerala - Subsection

Section 74(1)(b) in Kerala Police Act, 2011

(b)in the event of any violation of the terms and conditions of such permit, by the holder of such permit or by his servant or by any person acting on his behalf with his express or implied permission; or