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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(2) in The Punjab Minimum Wages Rules, 1950

(2)[ In the absence of the Chairman at any meeting, the members shall elect from amongst the independent members one such member by a majority of votes, who shall preside at such meeting] [Substituted by Punjab Government Notification No. GSR 149/C.A. 11/48/S.30/Amd./74, dated 10.12.1974.] :Provided that if at any such meeting no independent member is present, the members shall, elect from amongst themselves one member who shall preside at such meeting.