Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 22 in Bihar Societies Registration Rules, 2018

22. Review and Appeal.

- (i) The IG Registration shall be competent to review any of his orders passed under these Rules provided new facts and information is brought to his notice.
(ii)All orders passed by the IG Registration under these rules shall be appealable before the Member, Board of Revenue, whose decision shall be final.