Section 28(1)(b) in The Mizoram Excise Act, 1973

[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Mizoram - Subsection

Section 28(1)(b) in The Mizoram Excise Act, 1973

(b)in the event of any breach by the holder thereof or by his servants, or by any one acting on hi behalf, with his express or implied permission of any of the terms or conditions of such licence, permit or pass; or

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State of Mizoram - Subsection

Section 28(1)(b) in The Mizoram Excise Act, 1973