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State of West Bengal - Section

Section 6 in Bidhan Chandra Krishi Viswa Vidyalaya (Temporary Supersession) Act, 2012

6. Powers and functions of Council and delegation of such powers by Council.

- The Council so constituted under section 5, shall carry on the functions of the University, the Board of Management, the Academic Council, the Board of Studies and other bodies constituted under the Act or Statutes:Provided that the Council may, with the approval of the Chancellor, delegate any of its powers or functions to such body or bodies as may be constituted with selected members of the Council to carry on the functions assigned to the Board of Management, the Academic Council, the Board of Studies and other bodies constituted under the Act or Statutes and the Council may also appoint persons, connected with the affairs of the University, to advise or assist the body or bodies constituted:Provided further that any vacancy in the Council or body or bodies, if any, constituted by the Council, due to omission, initial or subsequent, to nominated members, death, resignation or otherwise, shall not invalidate the proceedings of the Council or the body or bodies constituted:Provided also that the delegation shall not prevent the exercise of any such powers or performance of any such duties by the Council and the Council may also alter or set aside a decision of the body or bodies constituted.