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[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

State of Goa - Subsection

Section 64(2)(e) in The Goa, Daman and Diu Chit Funds Act, 1973

(e)the procedure to be followed by the Registrar for the release of security given by the foreman under section 12;