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[Cites 0, Cited by 2] [Section 2] [Entire Act]

State of Puducherry - Subsection

Section 2(m) in Pondicherry University Act, 1985

(m)"Principal" means the Head of a College or an Institution, and includes where there is no Principal, the person for the time being duly appointed to act as Principal, and, in the absence of the Principal or Acting Principal, a Vice-Principal duly appointed as such;