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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Rajasthan - Subsection

Section 37(1)(a) in The Rajasthan Housing Board Act, 1970

(a)that any street laid out or altered by the Board has been duly levelled, paved, metalled, flagged, channelled sewered and drained as required for any housing schemes approved by the State Government under section 31: