Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 5 in Andhra Pradesh Fiscal Responsibility and Budget Management Rules, 2006 5. Fiscal Policy Strategy Statement. - The Fiscal Policy Strategy Statement as required under Section 8 of the Act shall be in Form F-3.
