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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(d) in The Plastic Waste (Management and Handling) Rules, 2011

(d)"Compostable plastics" mean plastic that undergoes degradation by biological processes during composting to yield CO 2, water, inorganic compounds and biomass at a rate consistent with other known compostable materials and does not leave visible, distinguishable or toxic residue;