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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(1)(r) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

(r)"market functionary" means a dealer, broker, commission agent, buyer, palledar, processor, stockist, cold storage operator, trader, weighman and such other person as may be declared by notification under the bye-laws to be a market functionary;