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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Telangana - Subsection

Section 18(2) in Telangana Heritage (Protection, Preservation, Conservation and Maintenance) Act, 2017

(2)The excavation may be carried out by the Director, in the manner prescribed, through;
(a)Officers of the Government, in Heritage Department;
(b)through Universities, Research and other Institutions dealing with heritage.