Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16B] [Entire Act] Union of India - Subsection Section 16B(6) in Banaras Hindu University Act, 1915 (6)Nothing contained in any law for the time being in force relating to arbitration shall apply to arbitration's under this section.]
