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[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of Manipur - Subsection

Section 69(1)(a) in The Manipur Panchayati Raj Act, 1994

(a)contributions and grants, if any, made by the Central or the State Government including such part of land revenue collected in the State as may be determined by the Government;