Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] Union of India - Subsection Section 8(1) in The Merchant Shipping (Registration Of Sailing Vessels) Rules, 1960 (1)The name of a vessel under which it has been registered shall not, after such registry, be altered or changed except with the approval of the registrar.
