Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] State of Arunachal Pradesh - Subsection Section 42(2) in The Arunachal Pradesh Co-operative Societies Rules, 1984 (2)A consumer society may sell goods on credit to its members and other consumers up to the extent of deposits received from them.
