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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Tripura - Subsection

Section 31(2)(iii) in Tripura Public Demand Recovery Act, 2000

(iii)on the omission of the PDRO on whose requisition the certificate was filed to pay t he subsistence allowance fixed by the Certificate Officer.