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[Cites 0, Cited by 2] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(a) in Jute Manufacturers Cess Act, 1983

(a)"jute manufacture" means any article specified in the Schedule which contains more than fifty per cent.of the jute (including Bimlipatam jute or mesta fibre of any sort) by weight of the total fibre content and in the production of which any process is ordinarily carried on with the aid of power.